Ct 39 Sk. Ansar @ Sk. Ansar Mondal vs Eastern Coal Fields Limited & Ors
2022 Latest Caselaw 6067 Cal

Citation : 2022 Latest Caselaw 6067 Cal
Judgement Date : 29 August, 2022

Calcutta High Court (Appellete Side)

Ct 39 Sk. Ansar @ Sk. Ansar Mondal vs Eastern Coal Fields Limited & Ors on 29 August, 2022

   4
29.08.2022                        WPA 7644 of 2015
  ssi

   Ct 39                       Sk. Ansar @ Sk. Ansar Mondal
                                         -vs-
                               Eastern Coal Fields Limited & ors.



                         Ms. Madhu Priya
                         Mr. Arindam Chatterjee
                                         ..for the petitioner
                         Mr. Susanta Pal
                         Mr. N. Banerjee
                                         ...for the respondents

Additional written notes of submissions filed on behalf

of the parties are taken on record.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

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