Deputy Commissioner Of Income Tax vs Unknown
2022 Latest Caselaw 5995 Cal

59 26.08.2022 CRR 3198 of 2018 NB CRAN 1 of 2018 (Old No. CRAN 3116 of 2018)

In the matter of:- Deputy Commissioner of Income Tax ...petitioner

Mr. Vipul Kundalia, Mr. Anirban Mitra, MR. Anurag Roy.

...for the petitioner.

Mr. J. P. Khaitan, Ms. Swapna Das, Mr. Partha Ghosh, Mr. Siddharth Das.

...for the OPs.

Supplementary note of arguments filed on behalf of the petitioner is

taken on record.

A copy of the same has been handed over to the learned counsel

appearing on behalf of the other side.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)