CRA/85/2020
2022 Latest Caselaw 5820 Cal

23.08.2022 Serial no.59 & 60 KAUSHIK

DR 5 of 2020 In CRA 85 of 2020

In re : Palan Ali Laskar & Anr.

Mr. Indrakant Jha, Advocate ... ...For the Appellants Mr. Anusuya Sinha, Advocate Mr. Pinak Kr. Mitra, Advocate ... ... For the State

Report dated August 19, 2022 filed in Court, in terms of the order dated August 11, 2022, be taken on record.

Heard the learned advocate for the appellants as well as the learned advocate for the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)