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Subrata Bose vs Mithu Ghosh
2022 Latest Caselaw 5815 Cal

Citation : 2022 Latest Caselaw 5815 Cal
Judgement Date : 23 August, 2022

Calcutta High Court (Appellete Side)
Subrata Bose vs Mithu Ghosh on 23 August, 2022

23.08.2022 S/L No.31 KS C.R.A. 685 of 2018 Subrata Bose

-Vs.-

Mithu Ghosh

Mr. Niladri Sekhar Ghosh Ms. Srimoyee Mukherjee Ms. Sampurna Chatterjee Mr. Sourav Mondal .....For the Appellant Ms. Faria Hossain Ms. Mamata Jana .....For the State Mr. Debasis Kar Mr. Arka Tilak Bhadra .....For the Opposite Party

Hearing is concluded. Judgment is reserved.

(Tirthankar Ghosh, J.)

 
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