(Shahid Reza & Ors vs Sahajada Begum & Ors.)
2022 Latest Caselaw 5587 Cal

    4
17.08.2022
Ct. No. 32
   rrc


                               FMAT 295 of 2022
                                    with
                                CAN 1 of 2022


                 (Shahid Reza & Ors. Vs. Sahajada Begum & Ors.)


                Mr. Arnab Mukherjee
                Md. Hanif
                Mr. Mir Nasiruddin
                                         ..... For the appellants

                Mr. Sanjay Mukherjee
                Mr. Abdul Hamid Molla
                Sk. Zafar
                Md. Abdul Halim
                                        ..... For the respondent no. 6

The present appeal has been preferred challenging

the judgment and order dated 10th June, 2022 passed in

Misc Case No. 836 of 2009 arising out of a Title Suit No.

183 of 1997.

In connection with the said appeal, an application for

injunction has also been preferred.

Heard the learned advocates appearing for the

respective parties.

List the matter for further consideration in the daily

supplementary list of this Court under the heading 'To

be Mentioned' on 22nd August, 2022.

(Raja Basu Chowdhury, J.) (Tapabrata Chakraborty, J.)