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Sanatan Goswami @ Thakur vs Unknown
2022 Latest Caselaw 5586 Cal

Citation : 2022 Latest Caselaw 5586 Cal
Judgement Date : 17 August, 2022

Calcutta High Court (Appellete Side)
Sanatan Goswami @ Thakur vs Unknown on 17 August, 2022

17.08.2022 Serial no.39 to 41 Aloke CRA 334 of 2021

In the matter of : Sanatan Goswami @ Thakur ... ... Appellant with

CRA 327 of 2021

In the matter of : Smt. Mangala Goswami ... ... Appellant

DR 4 of 2021

In the matter of : Sanatan Goswami @ Thakur & Anr.

Mr. Sandipan Ganguly, Sr. Advocate Mr. Dipanjan Dutt, Advocate ... ... For the appellants/ Amicus Curiae

Mr. Sanjay Bardhan, Advocate Ms. Amita Gaur, Advocate Mr. Palash Chandra Majhi, Advocate ... ... For the State

Written notes of argument submitted on behalf of the parties be taken on record. Heard the learned Amicus Curiae as well as the learned Advocate for the State. Report dated August 10, 2022 filed in Court pursuant to the order dated August 3, 2022 be taken on record. Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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