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Sri Krishnendu Roy vs Smt. Pritisha Bhowmik
2022 Latest Caselaw 5433 Cal

Citation : 2022 Latest Caselaw 5433 Cal
Judgement Date : 12 August, 2022

Calcutta High Court (Appellete Side)
Sri Krishnendu Roy vs Smt. Pritisha Bhowmik on 12 August, 2022
                                 C.O. 2987 of 2019
24    12-08-2022

With AKG I.A. No. CAN 1 of 2022 (Not Found) Ct.35 Sri Krishnendu Roy Versus Smt. Pritisha Bhowmik

Mr. Soumya Dasgupta, Mr. Somnath Banerjee ...for the Petitioner Mr. Shyamal Kr. Das, Mr. Ajay Barman Roy ...for the Opposite Party

Heard both sides.

Hearing is concluded and judgment is reserved.

(Bibhas Ranjan De, J.).)

 
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