Citation : 2022 Latest Caselaw 5357 Cal
Judgement Date : 11 August, 2022
DR 5 of 2020 11.08.2022
With Sl. 57 wt58 Court No.29 CRA 85 of 2020 (AD)
In the matter of: Palan Ali Laskar & Anr.
...Appellants.
Mr. Indrakant Jha ... for the appellants.
Ms. Anasuya Sinha Mr. Pinak Kumar Mitra ... for the State.
State will submit a report on the next date as to the conduct
of the appellants post the arrest as well as post the judgment of
conviction.
State will also place any other materials that the State
believes is relevant on the aspect of the death penalty that was
awarded by the trial court, on the next date.
List the death reference along with the appeal on August 23,
2022 when the report as called for be submitted.
The death reference and the connected appeal be treated as
heard-in-part by this Bench.
(Debangsu Basak, J.)
(Bibhas Ranjan De, J.)
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