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M/S. South Bengal Automobiles And ... vs Union Of India And Others
2022 Latest Caselaw 5122 Cal

Citation : 2022 Latest Caselaw 5122 Cal
Judgement Date : 5 August, 2022

Calcutta High Court (Appellete Side)
M/S. South Bengal Automobiles And ... vs Union Of India And Others on 5 August, 2022

5th August,

(AK)

W.P.A 22570 of 2016 IA No: CAN 2 of 2021

M/s. South Bengal Automobiles and another Vs.

Union of India and others

Mr. Sarajit Sen Mr. Sasanka kr. Mandal Mr. Anirudha Lahiri ...for the petitioners.

Mr. Billwadal Bhattacharyya Mr. Amal Kumar Datta ...for the Union of India.

Hearing concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

 
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