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Md. Illiyas @ Illu & Anr vs State Of West Bengal
2022 Latest Caselaw 5066 Cal

Citation : 2022 Latest Caselaw 5066 Cal
Judgement Date : 3 August, 2022

Calcutta High Court (Appellete Side)

Md. Illiyas @ Illu & Anr vs State Of West Bengal on 3 August, 2022

03.08. 2022 item No.36 n.b.

ct. no. 34 CRA 146 of 2019 with IA No. CRAN 3 of 2020 (Old No. CRAN 498 of 2020)

Md. Illiyas @ Illu & Anr.

Vs.

State of West Bengal

Mr. Pawan Kr. Gupta, Ms. Sofia Nesar, Mr. Santanu Sett .....for the appellant no.1. Mr. Shareg Siddique .... For the appellant no.2 Md. Anwar Hossain, Mr. Iqbal Kabir, .....for the State

Hearing is concluded.

Judgment is reserved.

( Tirthankar Ghosh, J.)

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