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Ivl Dhunseri Petrochem ... vs Pulak Ghosh
2022 Latest Caselaw 2315 Cal/2

Citation : 2022 Latest Caselaw 2315 Cal/2
Judgement Date : 30 August, 2022

Calcutta High Court
Ivl Dhunseri Petrochem ... vs Pulak Ghosh on 30 August, 2022
OD - 1

                          ORDER SHEET
                           EC/181/2019
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

          IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.
                              VS
                         PULAK GHOSH


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 30th August, 2022.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Vishal Sinha, Adv.

...For the decree-holder Mr. Swatarup Banerjee, Adv. ...For the judgment-debtor

The Court : Time to comply the order dated 28th February, 2022 by

the judgment-debtor is extended till 12th September, 2022.

Let this matter come up in the list on 12th September, 2022 when

both the parties will file terms of settlement.

(MD. NIZAMUDDIN, J.) TR/

 
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