M/S. Europcell Gmbh vs Statesman Ltd
2022 Latest Caselaw 2313 Cal/2

OD 5

                                     ORDER SHEET

                                 IA GA 1 of 2021
                                 EC 271 of 2020
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                       M/S. EUROPCELL GMBH
                                                   VS
                                             STATESMAN LTD.

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN

Date: 30th August, 2022

(Via Video Conference) Mr. R.K. Khanna, Mr. S.E. Huda, Mr. Aman Khemka, Advs.

...for the decree-holder

The Court: Learned counsel appearing for decree-holder is present. None appears

to represent the judgment-debtor.

Let affidavit-in-opposition in IA GA 1 of 2021 filed by the decree-holder be kept

with the record. Time to file reply thereto is extended till 7th September, 2022. List this

matter on 8th September, 2022.

Learned advocate appearing for the decree-holder shall serve notice along with

copy of this order upon the judgment-debtor.

(MD. NIZAMUDDIN, J.)

TR/