Poonawalla Fincorp Limited vs Bonnie Foi Society And Ors
2022 Latest Caselaw 2270 Cal/2

OD-4
                                  ORDER SHEET

                                   EC/233/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                         POONAWALLA FINCORP LIMITED
                                     VS
                         BONNIE FOI SOCIETY AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 25th August, 2022

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the petitioner

The Court: On submission made by Counsel on behalf of the petitioner, it

appears that the judgment-debtor no.3 is a lady. Accordingly, the earlier

order passed on 12th August, 2022 is modified to the extent that the warrant

of arrest against the judgment-debtor no.3 shall stand discharged.

(SHEKHAR B. SARAF, J.)

R.Bhar