Citation : 2022 Latest Caselaw 2269 Cal/2
Judgement Date : 25 August, 2022
OD 1 to 11
ORDER SHEET
IA GA 1 of 2021
IA GA 2 of 2021
IA GA 3 of 2021
IA GA 4 of 2021
IA GA 5 of 2021
IA GA 6 of 2021
IA GA 7 of 2021
IA GA 8 of 2021
IA GA 9 of 2022
IA GA 10 of 2022
IA GA 11 of 2022
EC 309 of 2019
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
VS
MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.
BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date: 25th August, 2022.
Mr. Sabyasachi Chowdhury,
Mr. Rajarshi Dutta,
Mr. Chanchal Kr. Dutta,
Ms. Krishna Mullick, Advs.
...for the decree-holder
Ms. Iram Hassain,
Mr. Sanket Saraawgi,
Mr. Subhojit Ghosh, Advs.
...for judgment-debtor no. 1
Mr. Ranjan Deb, Sr. Adv.
Mr. Dayashankar Mishra,
Mr. Sushil Kr. Mishra,
Mr. Rohitendra Deb,
Mr. Shailendra Kr. Mishra, Advs.
...for respondent no. 2
Mr. Rudraman Bhattacharyya, Mr. Lalit Baid, Mr. Rajdeep Mantha, Mr. Tomoghna Saha, Advs.
...for added party
The Court: Learned advocates appearing for the respective parties are present.
Heard learned counsel appearing for the decree-holder at length.
Further hearing to be continued tomorrow.
Affidavit of service filed in respect of IA GA 9 of 2022, IA GA 10 of 2022 and IA GA
11 of 2022 in Court be kept with the record.
(MD. NIZAMUDDIN, J.)
TR/
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