Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ...
2022 Latest Caselaw 2245 Cal/2

OD 5, 6, 7

                                   ORDER SHEET

                               IA GA 11 of 2022
                               IA GA 10 of 2022
                                IA GA 9 of 2022
                                EC 309 of 2019
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                    VS
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 23rd August, 2022.

                                      Mr. Chanchal Kr. Dutta,
                                      Mr. Rajarshi Dutta,
                                      Ms. Krishna Mullick, Advs.
                                             ...for the decree-holder
                                      Ms. Iram Hassain,
                                      Mr. Sanket Saraawgi,
                                      Mr. Subhojit Ghosh, Advs.
                                             ...for judgment-debtor no. 1
                                      Mr. Dayashankar Mishra,
                                      Mr. Sushil Kr. Mishra,
                                      Mr. Rohitendra Deb,
                                      Mr. Shailendra Kr. Mishra, Advs.
                                             ...for respondent no. 2

Mr. Lalit Baid, Mr. Tomoghna Saha, Advs.

...for added party Mr. Debraj Sahu, Receiver

The Court: Considering the submission of learned counsel appearing for the

decree-holder that connected applications have been fixed on 25th August, 2022, let

these applications appear on the same date.

(MD. NIZAMUDDIN, J.)

TR/