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Vijai Shree Private Limited vs The Md
2022 Latest Caselaw 2234 Cal/2

Citation : 2022 Latest Caselaw 2234 Cal/2
Judgement Date : 22 August, 2022

Calcutta High Court
Vijai Shree Private Limited vs The Md on 22 August, 2022
OD - 5

                           ORDER SHEET
                            EC/254/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

               VIJAI SHREE PRIVATE LIMITED
                            VS
 THE MD, FOODGRAINS, PUNJAB STATE CO-OPERATIVE SUPPLY AND
                MARKETING FEDERATION LTD


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 22nd August, 2022.

Appearance:

Mr. Souvik Majumder, Adv.

Mr. Pushan Kar, Adv.

...For the decree-holder Mr. Nilankar Banerjee, Adv. ...For the Judgment-debtor

The Court : Affidavit of service filed in Court be kept with the record.

On the prayer made on behalf of the learned counsel appearing for

the judgment-debtor, this matter is adjourned till 29th August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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