Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd And ...
2022 Latest Caselaw 2230 Cal/2

OD - 6

                           ORDER SHEET
                            EC/278/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                      PREM KUMAR CHOWDHURY
                                VS
                JIYAJEERAO COTTON MILLS LTD AND ORS


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 22nd August, 2022.

Appearance:

Mr. Suvasish Sengupta, Adv. Mr. Debdut Mukherjee, Adv.

Mr. Balarko Sen, Adv.

Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

...For the decree-holder Mr. Pratik Ghose, Adv.

Mr. Avishek Roy Chowdhury, Adv.

...For judgment-debtor no. 2. Mr. Prabhat Kr. Srivastava, Adv. ...For Judgment-debtor no. 3.

The Court : Affidavit of service filed in Court be kept with the record.

Learned counsel appearing for the decree-holder and judgment

debtor nos. 2 and 3 are present but none represents judgment debtor no.

1 in spite of service.

List this matter on 5th September, 2022.

In the meantime, there will be an interim order in terms of prayer (d)

under Column 10 of the Tabular Statement.

(MD. NIZAMUDDIN, J.) TR/