Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 2202 Cal/2

OD - 1

                          ORDER SHEET
                          IA GA 2 of 2021
                           EC/147/2020
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                             RAMESH CO
                                 VS
                       IMPERIAL TUBES PVT LTD


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 17th August, 2022.

Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. Soumalya Ganguli, Adv.

Ms. Tiana Bhattacharyya, Adv.

...For the decree-holder Mr. Rajarshi Dutta, Adv.

Mr. V.V.V. Sastry, Adv.

Mr. Debjyoti Saha, Adv.

...for the Judgment-debtor

The Court : Further examination of directors of the judgment-debtor

has been held today. Let further examination of the judgment debtors be

held on 1st September, 2022.

In the meantime, documents indicated by the judgment debtors on

the earlier date of examination-in-chief may be allowed to be inspected

by the advocate-on-record of the judgment debtor to the advocate-on-

record of the decree-holder.

(MD. NIZAMUDDIN, J.) TR/