Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors
2022 Latest Caselaw 2197 Cal/2

OD - 3

                          ORDER SHEET
                           EC/96/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                     SHIVANI PROPERTIES PVT LTD.
                                 VS
                   RAMA SHANKAR PANDEY AND ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 17th August, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv.

Mrs. Arunima Lala, Adv.

Mr. Suman Majumder, Adv.

...For the decree-holder Mr. Sabyasachi Mondal, Adv.

Mr. Sayan Mukherjee, Adv.

...For the judgment debtors

The Court : Heard learned counsel appearing for the decree-holder

and the judgment debtors.

It has been submitted by the learned advocate appearing for the

decree-holder that due to illness of learned receiver, order of this Court

dated 3rd August, 2022 could not be implemented and considering this

fact time to implement the order of this Court dated 3rd August, 2022 is

extended till 31st August, 2022 and time to file report by the receiver is

extended till 2nd September, 2022.

List this matter on 2nd September, 2022.

(MD. NIZAMUDDIN, J.) TR/