Citation : 2022 Latest Caselaw 2170 Cal/2
Judgement Date : 11 August, 2022
OD-1
ORDER SHEET
IA No. GA/1/2022
In
RVWO/16/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
FUTURE MARKET NETWORKS LIMITED
-VS-
LAXMI PAT SURANA AND ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : August 11, 2022.
Appearance:
Mr. Rishad Medora, Adv.
Ms. Radhika Misra, Adv.
Ms. Pooja Chakraborty, Adv.
Ms. Debomita Sadhu, Adv.
Ms. Roshni Deepta Acharya, Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Souradeep Banerjee, Adv.
Mr. Abhidipto Tarafdar, Adv.
Mr. Shuvasish Sengupta, Adv.
Mr. Arindam Guha, Adv.
The Court: Learned counsel appearing for the petitioner and the
respondent no. 1 have filed their respective notes of submissions.
Reserved for judgment.
(MOUSHUMI BHATTACHARYA, J.)
sg.
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