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Mohammed Faisal Ekram vs Kazi Rezaur Rahman
2022 Latest Caselaw 2155 Cal/2

Citation : 2022 Latest Caselaw 2155 Cal/2
Judgement Date : 10 August, 2022

Calcutta High Court
Mohammed Faisal Ekram vs Kazi Rezaur Rahman on 10 August, 2022
OD-55
                                 CS/209/2016
                    IA NO: GA/2/2017(Old No:GA/2105/2017)
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                           MOHAMMED FAISAL EKRAM
                                      VS
                             KAZI REZAUR RAHMAN



      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date : 10th August, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv.

Ms. Saheli Bose, Adv.

...for plaintiff.

The Court : Counsel for the plaintiff is present. None appears on behalf of

the defendant. Hearing concluded. Fixed for judgment.

(KRISHNA RAO, J.)

SK.

 
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