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Rajesh Kumar Agarwal vs M/S Vinayak Mica Export Company ...
2022 Latest Caselaw 2153 Cal/2

Citation : 2022 Latest Caselaw 2153 Cal/2
Judgement Date : 10 August, 2022

Calcutta High Court
Rajesh Kumar Agarwal vs M/S Vinayak Mica Export Company ... on 10 August, 2022
OD - 2

                           ORDER SHEET
                            EC/156/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                    RAJESH KUMAR AGARWAL
                              VS
           M/S VINAYAK MICA EXPORT COMPANY AND ORS


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 10th August, 2022.

Appearance:

Mr. Nikunj Berlia, Adv. Mr. Varun Khotari, Adv. ...For the decree-holder Ms. Vidushi Chokhani, Adv. ...For the Judgment-debtor

The Court : On the joint submission of both the parties that the

talks of settlement is in progress, this matter is adjourned till 18th

August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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