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Cygnus Investments & Finance Pvt. ... vs Kamala Ranjan Chakraborty & Ors
2022 Latest Caselaw 2144 Cal/2

Citation : 2022 Latest Caselaw 2144 Cal/2
Judgement Date : 5 August, 2022

Calcutta High Court
Cygnus Investments & Finance Pvt. ... vs Kamala Ranjan Chakraborty & Ors on 5 August, 2022
OD-12
                                   ORDER SHEET

                                 EC/110/2016
                     IA NO: GA/1/2018(Old No:GA/1135/2018)

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                  CYGNUS INVESTMENTS & FINANCE PVT. LTD.
                                   VS
                    KAMALA RANJAN CHAKRABORTY & ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 5th August, 2022

Appearance:

Mr. Lal Ratan Mondal, Adv.

...for the petitioner

Mr. Debraj De, Adv.

Mr. Anurag Kumar, Adv. ...for the judgment-debtors

The Court: Heard Counsel appearing on behalf of the parties.

The matter is adjourned for a period of four weeks.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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