Poonawalla Fincorp Limited vs Vbera Technologies Private ...
2022 Latest Caselaw 2131 Cal/2

ODC 7
                                ORDER SHEET
                              IA NO. GA/2/2022
                               IN EC/108/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                      POONAWALLA FINCORP LIMITED
                                  Vs
              VBERA TECHNOLOGIES PRIVATE LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 4th August, 2022.

                                                                         Appearance:
                                                           Mr. Paritosh Sinha, Adv.
                                                             Mr. K.K. Pandey, Adv.
                                                           Ms. Enakshi Saha, Adv.
                                                               . . .for the petitioner.

                                                             Mr. Arik Banerjee, Adv.
                                                             Mr. Sumit Biswas, Adv.
                                                    Ms. Rajashree Bhowmick, Adv.
                                                      . . .for the judgment debtors.


      The Court: Counsel appearing on behalf of the respondent seeks time to

file his affidavit in GA No.2. of 2022.

Accordingly, let affidavit in opposition be filed within three weeks from

date; reply thereto if any, be filed within one week thereafter. Liberty to mention.

(SHEKHAR B. SARAF, J.)

sp/