Indure Pvt. Ltd vs C Doctor And Co. Pvt. Ltd
2022 Latest Caselaw 2127 Cal/2

ODC 24


                              ORDER SHEET
                              AP/461/2022
                                  With
                               EC/4/2021
                            IA NO:GA/1/2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISION


                             INDURE PVT. LTD.
                                   VS
                        C DOCTOR AND CO. PVT. LTD.



  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 3rd August, 2022.

Appearance:

Mr. Jishnu Chowdhury, Adv.

Mr. Soumabho Ghose, Adv.

Ms. Sonia Sharma, Adv.

Mr. Debnath Ghosh, Adv.

Mr. Biswaroop Mukherjee, Adv.

Mr. Arkodeb Sinha, Adv.

The Court: Heard counsel appearing on behalf of the parties.

Counsel appearing on behalf of the award-debtor submits that one of the

Directors of the company shall be present for examination on the date fixed by

this Court.

Accordingly, the matter is fixed on 26th August, 2022 for examination of

the judgment-debtor.

In the meantime, Mr. Ghosh is directed to take instruction as to the

manner in which he shall put in the 75% required to be put in under the MSME

Act.

(SHEKHAR B. SARAF, J.)

B.Pal