Supratik Ghosh vs Commissioner Of Police And Ors
2022 Latest Caselaw 2115 Cal/2

OD-5


                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE

                                WPO/831/2021

                            SUPRATIK GHOSH
                                  VS
                     COMMISSIONER OF POLICE AND ORS


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 2nd August, 2022.

Appearance:

Mr. Tapas Dutta, Adv. ...for the petitioner

Mr. Amitesh Banerjee, Sr. Adv.

Senior Standing Counsel Ms. Ipsita Banerjee, Adv. State of West Bengal

Mr. Siddhartha Banerjee, Adv. Mr. Soumajit Majumder, Adv. ...for High Court Administration

The Court:- Hearing concluded. Judgment reserved.

(SABYASACHI BHATTACHARYYA, J.)

S.Bag