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National Consumers Cooperative ... vs State Of West Bengal & Ors
2022 Latest Caselaw 2485 Cal

Citation : 2022 Latest Caselaw 2485 Cal
Judgement Date : 29 April, 2022

Calcutta High Court (Appellete Side)

National Consumers Cooperative ... vs State Of West Bengal & Ors on 29 April, 2022

29.04.2022

RP Ct.25 WPA 12047 of 2015

National Consumers Cooperative Stores Ltd.

Vs.

State of West Bengal & Ors..

Mr. Arkadipta Sengupta Mr. Subhajit Das ... For Petitioner

Mr. Sirsanya Bandopadhyay, Ld. Junior Standing Counsel Mr. A.K. Nag ... For State

Mr. Bandopadhyay, learned Junior Standing Counsel concluded his argument.

Hearing is concluded and judgment is reserved.

(Hiranmay Bhattacharyya, J.)

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