Sanchita Kundu & Anr vs The Assistant Commissioner Of
2022 Latest Caselaw 2437 Cal

28.04.2022.
   p.b.
 Sl. No.50.

                          W.P.A. 7231 of 2022


                   Sanchita Kundu & Anr.
                            Vs.
                   The Assistant Commissioner of
                   State Tax, Bureau of Investigation,
                   South Bengal & Ors.


              Mr. J. Khan,
              Mr. Bhaskar Sengupta,
              Mr. T. Ahmed Khan.
                                ........for the petitioner.
              Mr. A. Ray,
              Mr. S. Mukherjee,
              Mr. D. Ghosh,
                                ..........for the State.



                    Heard learned advocates appearing for the parties.

                    Mr. Mukherjee, learned advocate appearing for the

              respondents is to take instruction and also to consider a

judgment passed by this Court on the similar facts.

List this matter on 5th May, 2022 for further

consideration.

(Md. Nizamuddin, J.)