Citation : 2022 Latest Caselaw 2117 Cal
Judgement Date : 19 April, 2022
19.04.2022 IN THE HIGH COURT AT CALCUTTA Sl. No.2 CONSTITUTIONAL WRIT JURISDICTION (PP) APPELLATE SIDE
WPA 21445 of 2019
Binoy Bhusan Mondal Vs.
The State of West Bengal & Ors.
Mr. Manas Kumar Ghosh, Ms. Susmita Dey (Basu) ....for the petitioner. Ms. Sonal Sinha ....for WBSMICL.
Mr. Kshetra Prasad Mukhopadhyay ....for the State.
Hearing concluded. Judgment reserved.
(Arindam Mukherjee, J.)
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