Nantu Lal Das vs Anjali Estates And Developers & ...
2022 Latest Caselaw 1978 Cal

Citation : 2022 Latest Caselaw 1978 Cal
Judgement Date : 12 April, 2022

Calcutta High Court (Appellete Side)

Nantu Lal Das vs Anjali Estates And Developers & ... on 12 April, 2022

12.04.2022
    1
ns/pg Ct.16
                                    FA 32 of 2022
                                   Nantu Lal Das.
                                       Vs.
                       Anjali Estates and Developers & anr.

               Mr. Debdutta Sen,
               Ms. Suchismita Chatterjee,
               Mr. Malay Kr. Seal                 ..   for the appellant.

               Mr. Ashoke Kr. Banerjee, sr. adv.,
               Mr. Debanjan Mukherjee,
               Mr. Subhojit Roy
               Ms. Atasi Saha             .. for the respondent no.2.

We have heard Mr. Sen, learned counsel

appearing for the appellant and Mr. Banerjee, learned

senior counsel appearing for the respondent no.2.

Judgment is reserved.

( T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)

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