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Nemai Chandra Majumder Nandi vs Unknown
2022 Latest Caselaw 1902 Cal

Citation : 2022 Latest Caselaw 1902 Cal
Judgement Date : 7 April, 2022

Calcutta High Court (Appellete Side)

Nemai Chandra Majumder Nandi vs Unknown on 7 April, 2022

    10
7.4.2022

sb

CRA 237 of 1984

In the matter of : Nemai Chandra Majumder Nandi ...Appellant

Mr. Malay Bhattacharyya Mr. Subhrayyoti Ghosh ...for the appellant

Mr. Binay Panda Mr. Pratick Bose ...for the State

The appeal is listed today for hearing.

Learned advocates for the appellant and for the State are

present.

Heard the learned advocates for the appellant and for the

State.

Considered.

Judgment stands reserved.

(Ananda Kumar Mukherjee, J.)

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