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Bijon Singh @ Bijon Kumar Singh & ... vs The State Of West Bengal & Ors
2022 Latest Caselaw 1901 Cal

Citation : 2022 Latest Caselaw 1901 Cal
Judgement Date : 7 April, 2022

Calcutta High Court (Appellete Side)
Bijon Singh @ Bijon Kumar Singh & ... vs The State Of West Bengal & Ors on 7 April, 2022
Court No. 24           IN THE HIGH COURT AT CALCUTTA
07.04.2022

Constitutional Writ Jurisdiction (Item No. 22) Appellate Side

(AB) W.P.A. 17234 of 2021

Bijon Singh @ Bijon Kumar Singh & Anr.

VS The State of West Bengal & Ors.

Mr. Krishna Pada Santra ...... for the petitioners Mr. Ratul Biswas ..... for the Board Mr. Sauvik Nandy ...... for NCTE

It has been submitted by the learned advocates

appearing on behalf of the parties that a similar issue

has been heard by a co-ordinate Bench of this Court

and the judgment is reserved.

In view of the above submission, let the matter

go out of list at present.

Liberty to mention.

(Amrita Sinha, J.)

 
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