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Usman Ghani vs The State Of West Bengal & Ors
2022 Latest Caselaw 1796 Cal

Citation : 2022 Latest Caselaw 1796 Cal
Judgement Date : 5 April, 2022

Calcutta High Court (Appellete Side)
Usman Ghani vs The State Of West Bengal & Ors on 5 April, 2022

05.04.2022 rc/ct.no.10 Item No.04

WPA No. 31112 of 2014 Usman Ghani Versus The State of West Bengal & Ors.

Mr. Amit Kumar Pan Mrs. Tanusree Santra ...for the Petitioner

Mr. Chandi Charan De Mr. Anirban Sarkar ....for the State

Argument is concluded and judgment is reserved.

(Suvra Ghosh,J)

 
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