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Srei Infrastructure Finance ... vs Sahaj E Village Limited
2021 Latest Caselaw 960 Cal/2

Citation : 2021 Latest Caselaw 960 Cal/2
Judgement Date : 20 September, 2021

Calcutta High Court
Srei Infrastructure Finance ... vs Sahaj E Village Limited on 20 September, 2021
OD-97
                                    EC/3/2021
                                IA NO: GA/1/2021
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                  SREI INFRASTRUCTURE FINANCE LIMITED
                                    VS
     SAHAJ E VILLAGE LIMITED, PRESENTLY KNOWN AS E VILLAGE KENDRA
                                 LIMITED


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021.

Appearance:

Mr. Ratul Biswas, Adv.

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

The Court: Mr. Biswas appears on behalf of the judgment debtor

and prays for time to file the affidavit of assets in terms of the order dated

September 1, 2021. Time to file affidavit of asset is extended by one week

from date. Let this matter appear on September 28, 2021.

(RAVI KRISHAN KAPUR, J.)

SK

 
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