Bajaj Allianz General Insurance ... vs Nortex Realty Limited And Anr
2021 Latest Caselaw 954 Cal/2

OD-89
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                  EC/1/2020

               BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
                                Versus
                   NORTEX REALTY LIMITED AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021

Appearance:

Mr. Debraj Sahu, Adv.

Mr. Abhishek Banerjee, Adv.

The Court : Mr. Lal appears on behalf of the judgment-debtors and prays

for an accommodation.

Let this matter appear on 29th September, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag