Kaushalya Infrastructure ... vs The West Bengal Small Industries ...
2021 Latest Caselaw 831 Cal/2

OD-89
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/278/2019

   KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
                            Versus
THE WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th September, 2021 Appearance:

Mr. Kamal Kr. Chattopadhyay, Adv.

Mr. T.Aali, Adv.

...for the State

The Court: It is submitted on behalf of the judgment-debtor that in view of

the order dated 9th September, 2019, this execution application being

EC/278/2019 stands disposed of.

The Department is directed to make necessary corrections in their records.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO