Citation : 2021 Latest Caselaw 789 Cal/2
Judgement Date : 13 September, 2021
ODC-1 & 2
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA No. GA/6/2021
In
CS/212/2018
HARJI ENGINEERING WORKS PVT. LTD.
-VS-
HINDUSTAN STEELWORKS CONSTRUCTION LTD.
AND
IA No. GA/5/2021
In
CS/212/2018
HARJI ENGINEERING WORKS PVT. LTD.
-VS-
HINDUSTAN STEELWORKS CONSTRUCTION LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 13th September, 2021. [Via video conference]
Appearance:
Mr. Chayan Gupta, Adv. Mr. Dwip Raj Basu, Adv. Mrs. Sweta Gandhi, Adv.
Mr. Suman Dutt, Adv.
Mr. Rittick Chowdhury, Adv. Mr. Santosh Kumar Ray, Adv.
The Court : List this matter tomorrow, i.e., on 14th September, 2021
under the heading "For Judgment".
(MOUSHUMI BHATTACHARYA, J.)
RS
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