Tata Motors Finance Ltd vs Gurjit Singh Gill
2021 Latest Caselaw 786 Cal/2

OD-21

                               EC/102/2019
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Via Video Conference)



                       TATA MOTORS FINANCE LTD.

                                   Versus

                            GURJIT SINGH GILL


  BEFORE:

  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021.

Appearance:-

Mr.S.Chowdhury, Adv.

..for the decree-holder

The Court : List this matter on 9 November 2021 for further hearing.

In the meantime the decree-holder is directed to serve a notice on the

Advocate appearing on behalf of the judgment-debtor and the judgment-debtor

intimating them of the adjourned date of hearing.

(RAVI KRISHAN KAPUR, J.) D.Ghosh/S.Das