Srei Equipment Finance Limited vs M/S. Indian Mining Works Private ...
2021 Latest Caselaw 776 Cal/2

OD-25
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/115/2019

                     SREI EQUIPMENT FINANCE LIMITED
                                 Versus
           M/S. INDIAN MINING WORKS PRIVATE LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021 Appearance:

Mr. Raghunath Ghose, Adv.

...for the decree-holder

The Court: None appears on behalf of the judgment-debtors. The decree-

holder is represented.

Let this matter appear in the Monthly List of November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO