M/S. Shree Padmawati Metaliks ... vs Metaflux Company Private Limited
2021 Latest Caselaw 739 Cal/2

OD-60

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                              Original Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  CP/563/2013

                            IN THE MATTER OF :
              M/S. SHREE PADMAWATI METALIKS PRIVATE LIMITED
                                   -AND-
                    METAFLUX COMPANY PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th September, 2021 Appearance:

Mr. Amitava Ghosh, Adv.

The Court: The petitioning creditor is represented and submits that in view

of the judgment reported in 2020 SCC Online SC 1025 (Action Ispat and Power

Limited vs. Shyam Metalics and Energy Limited), let this company petition

being CP/563/2013 be transferred to the National Company Law Tribunal,

Kolkata.

In view of the submissions made on behalf of the petitioner, CP/563/2013

stands transferred to the National Company Law Tribunal, Kolkata.

The Department will treat CP/563/2013 as disposed of in so far as the

records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

S.Bag/S.Pal