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Avanse Financial Services ... vs Mukesh Creation Private Limited ...
2021 Latest Caselaw 643 Cal/2

Citation : 2021 Latest Caselaw 643 Cal/2
Judgement Date : 6 September, 2021

Calcutta High Court
Avanse Financial Services ... vs Mukesh Creation Private Limited ... on 6 September, 2021
OD-41

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/193/2020

                  AVANSE FINANCIAL SERVICES LIMITED
                                Versus
             MUKESH CREATION PRIVATE LIMITED AND 4 OTHERS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2021 Appearance:

Mr. Aniruddha Mitra, Adv.

The Court : This is an application for execution of an award dated 16 th

December, 2019. It is submitted on behalf of the decree holder that there is no

challenge to the said award as the same has become final and enforceable. The

decree holder is directed to serve a notice on the judgment debtors informing

them of the adjourned date of hearing.

Let this matter appear on 15th September, 2021.

In the meantime, there will be an order in terms of prayer (a) of the Tabular

Statement.

(RAVI KRISHAN KAPUR, J.)

S.Bag/(GH)

 
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