Magma Fincorp Limited vs M/S. Global Marketing And ...
2021 Latest Caselaw 634 Cal/2

OD-50

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/205/2020

                       MAGMA FINCORP LIMITED
                               Versus
              M/S. GLOBAL MARKETING AND MANUFACTURING
                        ENTERPRISES AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K. K. Pandey, Adv.

Mr. S. B. Dasgupta, Adv.

The Court : This is an application for execution of an award dated 31 st

January, 2020. It is submitted on behalf of the decree holder that there is no

challenge to the said award and the same has become final and enforceable.

In view of the aforesaid, there will be an order in terms of prayer (a) of the

Tabular Statement. The decree holder is directed to effect service on the

judgment debtors.

This matter is made returnable on 16th November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/(GH)