Citation : 2021 Latest Caselaw 594 Cal/2
Judgement Date : 2 September, 2021
OD-4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA No. GA/1/2021
In EC/26/2019
DREAM TOWER KOLKATA PRIVATE LIMITED
Versus
SARAF INFRA PROJECTS LTD. AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 2nd September, 2021.
Appearance:
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Lokenath Chatterjee, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
Ms. Ayusmita Sinha, Adv.
Mr. Sabyasachi Chowdhury, Adv.
Mr. K. Thakkar, Adv.
Mr. Chayan Gupta, Adv.
Mr. Bhupendra Gupta, Adv.
Mr. Rajesh Upadhyay, Adv.
Mr. Akshay Kumar Jain Sukhani, Adv.
Mr. Jishnu Saha, Sr. Adv.
Mr. Tarique Quasimuddin, Adv.
Ms. Sanchita Chaudhuri, Adv.
The Court: Heard learned Counsel for the petitioner decree holder
and respondent no.11 the judgment debtor.
List this matter tomorrow(i.e.3rd September, 2021) for Counsel to
indicate their points.
(MOUSHUMI BHATTACHARYA, J.)
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