Srei Equipment Finance Ltd vs Vinod Khanan Pvt. Ltd. And Ors
2021 Latest Caselaw 586 Cal/2

Citation : 2021 Latest Caselaw 586 Cal/2
Judgement Date : 2 September, 2021

Calcutta High Court

Srei Equipment Finance Ltd vs Vinod Khanan Pvt. Ltd. And Ors on 2 September, 2021

OD-28

                             ORDER SHEET
                              EC/65/2020
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                       SREI EQUIPMENT FINANCE LTD.
                                 VERSUS
                     VINOD KHANAN PVT. LTD. AND ORS.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 2nd September, 2021.

(Via Video Conference)

The Court: An accommodation is prayed for on behalf of the decree-holder.

The judgment-debtor is not represented.

Let this matter appear on 8th of September, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/sp

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