Century Metals Recycling Limited ... vs M/S. Urgo Capital Limited & Ors
2021 Latest Caselaw 561 Cal/2

                                                  Serial No. OD - 5



                       HIGH COURT AT CALCUTTA
                            (ORIGINAL SIDE)

                                                                AP/351/2021

                                                  (Through Video Conferencing)


CENTURY METALS RECYCLING LIMITED & ANR.
                                                   .............Appellant(s)

                             Through : Mr. Deepanjan Dutta, Advocate(VC)
                                       Mr. Yashvardhan Deora, Advocate(VC)
                                       Mr. Amit Tyagi, Advocate(VC)


                                   V/s

M/s. URGO CAPITAL LIMITED & ORS.
                                                   .............Respondent(s)

                             Through : Mr. Swatarup Banerjee, Advocate(VC)
                                       Mr. Avishek Guha, Advocate(VC)
                                       Ms. Ratnadipa Sarkar, Advocate(VC)



Coram : HON'BLE MR. JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING)



                             ORDER

Arguments heard. Judgment reserved.

KOLKATA (RAJESH BINDAL) 1.9.2021 CHIEF JUSTICE (ACTING) SN/SKD.