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Ambarish Biswas & Ors vs Allahabad Bank & Ors
2021 Latest Caselaw 5064 Cal

Citation : 2021 Latest Caselaw 5064 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)
Ambarish Biswas & Ors vs Allahabad Bank & Ors on 24 September, 2021
S/L 21
24.09.2021

sb CO 1427 of 2021 (Via Video Conference)

Ambarish Biswas & Ors.

Vs.

Allahabad Bank & Ors.

Mr. Bijoy Brata De, Advocate ...for the Petitioner

As prayed for by the learned advocate for the

petitioner, leave is granted to the petitioner to file certified

copy of the judgment and order dated August 19, 2019 passed

by the Debts Recovery Tribunal-III, Kolkata, in OA No. 428

of 2014 by November 18, 2021.

List this matter on November 22, 2021.

(Hiranmay Bhattacharyya, J.)

 
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