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Smt. Rajlakshmi Chaudhuri vs The State Of West Bengal & Ors
2021 Latest Caselaw 5063 Cal

Citation : 2021 Latest Caselaw 5063 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)
Smt. Rajlakshmi Chaudhuri vs The State Of West Bengal & Ors on 24 September, 2021

24.09.2021

CRR/92/2021

Smt. Rajlakshmi Chaudhuri

-Versus-

The State of West Bengal & Ors.

For the petitioner:-

Mr. Bikash Ranjan Bhattaharyya, Sr. Adv., Mr. Uday Sankar Chattopadhyay, Adv., Mr. Suman Sankar Chatterjee, Adv., Mr. Santanu Maji, Adv., Ms. Snigdha Saha, Adv., Mr. Pranay Basak, Adv.

For the opposite party:-

Mr. Sekhar Kr. Basu, Sr. Adv., Mr. Rajdeep Majumder, Adv., Mr. Moyukh Mukherjee, Adv., Mr. Arushi Rathore, Adv.

Argument is heard and judgment is reserved.

(Bibek Chaudhuri, J.)

 
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