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Kshitish Chandra Karan & Ors vs Durga Pada Karan & Ors
2021 Latest Caselaw 5008 Cal

Citation : 2021 Latest Caselaw 5008 Cal
Judgement Date : 23 September, 2021

Calcutta High Court (Appellete Side)
Kshitish Chandra Karan & Ors vs Durga Pada Karan & Ors on 23 September, 2021

23.09.2021 Sl. No.31.

Mithun Ct.No.-04.

SAT/910/2005 (Via Video Conference) Kshitish Chandra Karan & Ors.

Vs.

Durga Pada Karan & Ors.

None appears on behalf of appellants.

The appeal is in time and form but Stamp

Reporter has pointed out an error in date of decree of

Appellate Court. We overlook the error since rule 7 in

Order XX, Code of Civil Procedure, provides that the

decree shall bear the date, on which the judgment was

pronounced.

The appeal is to be moved for admission, but, as

aforesaid, none appears.

List under heading "For Dismissal" on 30 th

September, 2021.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)

 
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