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Mitali Nandy & Others vs The State Of West Bengal & Others
2021 Latest Caselaw 4911 Cal

Citation : 2021 Latest Caselaw 4911 Cal
Judgement Date : 17 September, 2021

Calcutta High Court (Appellete Side)
Mitali Nandy & Others vs The State Of West Bengal & Others on 17 September, 2021
 01    17.09.2021
rpan     Ct. No.16                     W.P.S.T. No.109 of 2019
                                        Mitali Nandy & Others
                                                 Vs.
                                 The State of West Bengal & Others


                                  Mr. Pratik Dhar (through v.c.),
                                  Mr. Ritwik Pattanayak,
                                  Ms. Cardina Roy
                                                       ... for the Petitioners.

                                  Mr. Sirsanya Bandopadhyay (through v.c.),
                                  Mr. Arka Kumar Nag
                                                ... for the State Respondents.

Mr. Pradip Kr. Roy (through v.c.), Ms. Shraboni Sarkar (through v.c.), ... for the P.S.C.

Learned advocates appearing for the respective

parties have concluded their arguments. Judgment

reserved.

(Hiranmay Bhattacharyya, J.) (Tapabrata Chakraborty, J.)

 
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