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Bhabani Roy Chowdhury vs Tabarak Hussain & Ors
2021 Latest Caselaw 4702 Cal

Citation : 2021 Latest Caselaw 4702 Cal
Judgement Date : 8 September, 2021

Calcutta High Court (Appellete Side)
Bhabani Roy Chowdhury vs Tabarak Hussain & Ors on 8 September, 2021

08.09.2021 Item No.37

RP

S.A.T. 2497 of 2005 (Via Video Conference) r

Bhabani Roy Chowdhury Vs.

Tabarak Hussain & Ors.

None appears on behalf of appellant.

We find the appeal is in time and form.

Stamp Reporter has pointed out omission in certified

copy of appellate decree and difference in date of

appellate judgment and decree. We overlook the

omission and the discrepancy at stage of admission of

the appeal but, as aforesaid, none appears to move

the appeal.

List under heading "For Dismissal" on 15 th

September,2021.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)

 
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